Admiralty Jurisdiction of High Courts Ordinance, 1980

Admiralty Jurisdiction Of High Courts Ordinance, 1980

(Ordinance XLII of 1980)

CONTENTS
Sections	Particulars
1	Short title and commencement
2	Definitions
3	Admiralty Jurisdiction of the High Court
4	Mode of exercise of Admiralty jurisdiction
5	Jurisdiction in personam of Courts in collision and other similar cases
6	Limitations of maritime lien
7	Appeals
8	Power to make rules
9	Repeal and Saving


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