- 12th
April, 1973
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- Preamble
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- Whereas
sovereignty over the entire Universe belongs to Almighty Allah
alone, and the authority to be exercised by the people of Pakistan
within the limits prescribed by Him is a sacred trust;
And
whereas it is the will of the people of Pakistan to establish an
order :-
- Wherein
the State shall exercise its powers and authority through the
chosen representatives of the people;
-
Wherein the principles of democracy, freedom, equality, tolerance
and social justice, as enunciated by Islam, shall be fully observed;
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Wherein the Muslims shall be enabled to order their lives in the
individual and collective spheres in accordance with the teachings
and requirements of
Islam as set out in the Holy Quran and Sunnah;
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Wherein adequate provision shall be made for the minorities freely
to profess and practise their religions and develop their cultures;
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Wherein the territories now included in or in accession with Pakistan
and such other territories as may hereafter be included in or
accede to Pakistan shall form a Federation wherein the units will
be autonomous with such boundaries and limitations on their powers
and authority as may be prescribed;
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Therein shall be guaranteed fundamental rights, including equality
of status, of opportunity and before law, social, economic and
political justice, and freedom of thought, expression, belief,
faith, worship and association, subject to law and public morality;
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Wherein adequate provision shall be made to safeguard the legitimate
interests of minorities and backward and depressed classes;
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Wherein the independence of the judiciary shall be fully secured;
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Wherein the integrity of the territories of the Federation, its
independence and all its rights, including its sovereign rights
on land, sea and air, shall be safeguarded;
So that the people of Pakistan may prosper and attain their rightful
and honoured place amongst the nations of the World and make their
full contribution towards international peace and progress and
happiness of humanity :
Now, therefore, we, the people of Pakistan,
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Cognisant of our responsibility before Almighty Allah and men;
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Cognisant of the sacrifices made by the people in the cause of
Pakistan;
Faithful to the declaration made by the Founder of Pakistan, Quaid-i-Azam
Mohammad Ali Jinnah, that Pakistan would be a democratic State
based on
Islamic principles of social justice;
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Dedicated to the preservation of democracy achieved by the unremitting
struggle
- of
the people against oppression and tyranny;
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Inspired by the resolve to protect our national and political
unity and solidarity by creating an egalitarian society through
a new order;
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Do hereby, through our representatives in the National Assembly,
adopt, enact and give to ourselves, this Constitution.
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