The Constitution Of The Kingdom Of Nepal 2047 (1990)

 

 

CONTENTS
Parts	Particulars
q	Preamble
1	Preliminary
2	Citizenship
3	Fundamental Rights
4	Directive Principles and Policies of the State
5	His Majesty
6	Raj Parishad
7	Executive
8	Legislature
9	Legislative Procedure
10	Financial Procedure
11	Judiciary
12	Commission for the Investigation of Abuse of Authority
13	Auditor-General
14	Public Service Commission
15	Election Commission
16	Attorney-General
17	Political Organizations
18	Emergency Power
19	Amendment of the Constitution
20	Miscellaneous
21	Transitional Provisions
22	Definitions and Interpretation
23	Short Title and Commencement
Schedule	aa
1	National Flag
2	National Anthem