NEPAL COMPANY ACT

Nepal Companies Act, 1991

CONTENTS
Parts	Particulars
1	Preliminary
2	Shares and Debentures
3	Meetings and Business of the Company
4	Board of Directors
5	Managing Agents
6	Accounts of the Company
7	Audit
8	Explanation and Investigation
9	Liquidation of Company
10	Provisions Relating to Foreign Companies
11	Miscellaneous Arrangements
12	Legal Action and Penalties
13	Repeal and Saving