SCHEDULE - VII 
FORM OF ANNUAL RETURN 
[See Section 69] 

Annual Return of....................................as at the close of Financial year ended on ....................day......................19 

1.    Name of the Company. 

2.    Registration Number. 

3.    Address of the Registered Office 

4.    Address of all Branches 

5.    Names, Address, description and occupation of Directors  including the Managing Director and their share holders. 

6.    Particulars of Share Capital 

7.    Particulars of indebtedness indicating separately debentures,secured loans and unsecured loans. 

8.    Particulars of mortgages or charges created. 

9.    List of selling and buying agents of the Company Giving salient terms of appointment. 

10.   Particulars of Contracts with the Directors or their relatives. 

11.   Particulars of investments made by the Company indicating separately investments not held in Company's name. 

12.   List of general powers of Attorneys executed. 

13.   Number of employees. 

14.   Business of the Company and where the business financial year quantity wise. 

15.   Particulars of any suits, proceeding pending against the Company. 

16.   Any other information that the company may think appropriate. 

NOTE : Unless  otherwise specified,  the particulars specified above shall be as at the close of the financial year.