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SCHEDULE-
VI
FORM OF REGISTER OF SHARE HOLDERS
[See Section
26]
Name
:
Father's
Husband's Name : Folio No......................
Address
: Date on which entered as a shareholder Date on which ceased
to be a shareholder
Occupation
:
- Instruction if any
NO MINEE
: Nom. Amount Date
TOTAL
Val. &account when Date of C.B.
Amount Nom.Val.
Name
: of (Allot. due
payment POL. paid of shares
Address
: shares etc)
Occupation
: acquired
8 9
10 11
12 13
21
Dividends of :
SHARES AQUIRED
SHARES TRANSFERRED
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Folio
Date of No. of
Dist No. No. &
Trans- No. Date
No.of
No.
allot-
shares of shares
Date ferors Tran- entry
shares
of
ment alloted
Inclu of
Folio
sfer of Trans-
allot-
or entry or tran- From
To Certi-
Trans- ferred
ment or of tran-
sfered
tranfer
sfer
----------------------------------------------------------------------
1
2 3
4 5 6
7 14 15
16
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----------------------------------------------------------------------
Dist. Number of
No. & Date Transferees Balance
of Remarks
Shares Inclu.
Of issu of Folio
Shares held Initial
------------------ the Certificate
From
To
----------------------------------------------------------------------
17
18 19
20
22 24
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