The Companies Act of the Kingdom of Bhutan, 1989

SCHEDULE V 
FORM OF REGISTER ON TRANSFERS 
(See Section 23 [IV]) 

 

SL.     Received        Share                 No. of              From        To 
         Transfer         Initial                    Shares 
No.     from             Certificate No.                              Deed No 
                                                        & 
                                                    Distinctive 
                                                        Nos. 

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