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SCHEDULE
- IV
FORM OF TRANSFER
FOR THE CONSIDERATION
STATED BELOW the "Transferor" named do hereby
transfer to the "Transferee" named, his executors, administrators
and assigns the shares specified below subject to the conditions
on which the said shares are now held by the Transferor
and the Transferee do
hereby agree to accept and
hold the said shares subject to
the conditions aforesaid:
Full name
of Company
Number of
No. in Figures
Number in Words
shares
Distinctive
Ordinary
Numbers
Preference Shares
TRANSFER FROM
TRANSFEROR
Name in full
Preferably type
written or in
block letters
CONSIDERATION
(in words)
Ngultrums
TRANSFER TO
TRANSFEREE
Name in full
Preferably type
written or in
block letters
Occupation
Father's/
Hunsband's
name
Address of the
Transferee
PARTICULARS OF
NOMINEE
NOMINEE
Name of the Nominee
Address of the Nominee
Occupation of the
Nominee
PARTICULARS
OF TRANSFER
DATE OF
TRANSFER NO. REGISTERED
IN FAVOUR TRANSFER
TRANSFER
FOLIO NO OF
VERIFIED
BY
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