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SCHEDULE
- III
FORM OF SHARE CERTIFICATE
Certificate No.
No. of Shares:
Transfer NO.............
Register Folio
[Name of the Company
[Incorporated under the Companies Act of Kingdom of Bhutan, 1989]
CAPITAL
Nu.
divided into ...............................................
Shares of Nu.............................................each
This is to certify
that...................................of (name of Shareholder) ..........
is the Registered Holder of (address of Shareholder) .........................................each
in the numbered......... (number of shares) subject to the Articles
of Incorporation of the Company and that there has been paid
up on each of the said shares the sum endorsed herein
below:
Given under the Common
Seal of the Company.
This
Year Month
day
(Judicial
Stamp)
Managing Director/
Authorised Signatory.
The following
sums have been paid on each of the shares
comprised herein.
Date of
Amount paid/ Total per
Verified
Payment
shares
share paid by
No transfer of any
of the shares comprised in this certificate will be registered until
this certificate has been delivered at the Company's Registered office.
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