The Companies Act of the Kingdom of Bhutan, 1989


SCHEDULE - II 

CERTIFICATE OF INCORPORATION 


 
No................................        Dated....................... 

I Hereby certify that................................................. [Name of Company] 
is this  day incorporated  under the  Companies Act  of the Kingdom of 
Bhutan 1989. 

Given under my hand at Thimphu this.........year.............month and ....................day. 

Department's Seal 

[Signature, Designation of the official signing and name of the Department] 

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