The Commercial
Sale of Goods Regulations of Bhutan, 1997
CONTENTS
Parts
Particulars
Introduction
1
Definitions
2
Form, Formation And Readjustment Of Contract
3
General Obligation And Construction Of Contract
4
Title, Creditors And Good Faith Purchasers
5
Performance
6
Breach, Repudiation And Excuse
7
Remedies
SAARC Main
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