Sale of Goods Act, 1930 BANGLADESH

Sale of Goods Act, 1930 (Bangladesh)

Act No. 3 of 1930

CONTENTS
Parts	Particulars
1	Introduction
2	Formation Of The Contract
3	Effects Of The Contract
4	Performance Of The Contract
5	Right Of Unpaid Seller Against The Goods
6	Suits For Breach Of The Contracts
7	Miscellaneous
8	Supplemental
	9
9	Schedule


SAARC Main
Copyright@vakilno1.com Archer Infotech Pvt. Ltd. All rights reserved