THE COMPANIES ACT

The Companies (Bangladesh) Act, 1994

(Act no. 18 of 1994)

CONTENTS
Parts	Particulars
1	Preliminary
2	Constitution And Incorporation
3	Share Capital, Registration of Unlimited Company as Limited and Unlimited Liability of Directors
4	Management and Administration
4A	Management and Administration (Continued).
5	Winding Up
6	Registration Office And Fees
7	Application of Act to Companies Formed and Registered Under Former Companies Act
8	Companies Authorized To Be Registered
9	Winding Up PF Unregistered Combines
10	Foreign Combines Registration, Etc.
11	Supplemental