As of today the charges for 'Get an Opinion' is ZERO. (subject to change). Many frequently asked questions are shown in Vakilno1.com Site to guide you as to what kind of problems you face in your day to day routine which you normally tend to ignore or don't bother because either you are not aware of your legal rights or you don't want to waste time and money by going to a lawyer for such a problem. To ask your question at Vakilno1.com, you need to know about the following
things which will help you in asking the appropriate question and
also be of much help to us when we answer. |
| How to enter a question? |
Visit the "Ask a Question" Page and Provide all details.Choose a subject from the drop-down list box . The subject you choose should very closely match with the legal problem you want to ask. It is important to choose a subject as it will help us in categorising the question and speed up the reply we give to you. If your subject is not in the drop-down list box you can click 'Others' . In the area where you can enter your question, carefully write down the question. There is no limit to the length of your question but it would be better if you keep your question short and to the point . The question should be entered carefully the very first time as you cannot modify a question, once it has been submitted. After you are satisfied with what you have written, you can click on submit the question. To get a Legal Opinion (Ask a Question), please click here |
