Immigration
First click for NRI Investors - Overseas Indian Facilitation Centre (OIFC)
New
Concession Available to NRIs on their return to India
Baggage Rules and Transfer of Residence
Import of Gold and Silver by NRIs
Citizenship of India
Investment
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Classification of Non-Resident Indians
Investment Opportunities for Nonresident Indians
Remittance of dividend/Interest and other income
Sale/Transfer of Shares/Bonds/Debentures
Investment by FIIs
Investment in Immovable Property
Introduction
Investment by Foreign citizens of Indian Origin
Investment by Foreign citizens of non Indian Origin
Investment by Non Resident Indian Citizens
Sale of immovable property by Non residents
Acquisition of immovable property by Inheritance
Acquisition of immovable property through gifts
Letting out immovable property
Investment by partnership firms, trusts, associations
Investment by foreign companies
Loans for housing
Summary Table
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NRI Bank Accounts
Introduction
Non Resident Ordinary rupee Account (NRO)
Non-resident Non-Repatriable Term Deposit Account (NRNR)
Nonresident (Special) Rupee (NRSR) Accounts
Nonresident External Rupee Account
Foreign Currency (Nonresident) Accounts (Banks) Scheme FCNR-B Accounts
Nomination Facility for Bank Accounts in India
Summary of bank accounts for Non residents
Taxation
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Definitions Categories and Provisions
Provisions of Income Tax
Rates of Direct Taxes affecting NRIs
Exemptions in Income Tax for NRIs
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Miscellaneous
Indian Missions Abroad
Forms
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NRI Section
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