Topics
Accounts
Reference
NRO
NRSR
NRE
NRNR
FCNR
RFC
Who can open an account
NRI/OCB
NRI
Ex-NRI
Currency
INR
US&, DM,
UK Pound,
Yen
Initial remittance
Any of the above
Source of funds
Local funds/
Fresh Inward
Remittance
Local
Funds/
Fresh Inwards Remittance
Fresh
Inward
Deposit Type
Savings and Fixed deposits
Fixed deposits
Joint account with residents
Permitted
Not Permitted
Nomination
Repatriation of principle
Not Repatriable
Freely Repatriable
Freely Repatiable
Repatriable
Repatriation of interest
Loan against deposits
Taxes
No Exemptions
Exempted from all taxes
Interest subject to tax
Choice of min. interest
At 3 monthly intervals
At 6 monthly intervals
Cheque facility
For savings account only
No.
Eligibility
Eligible
Not eligible
Power of attorney
Available
Premature closure of term deposits
Allowed but penalties are charged
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