News - Urban Land Ceiling Act
Ballooning inflation~II - The Statesman
Ballooning inflation~II The Statesman, India - 3 Jul 2008 The government has repealed the Urban Land Ceiling Act in 2001 and a large area of land is now open for construction activity. Investment is also allowed ...
Count on fiscal planning - Lancaster Newspapers
Count on fiscal planning Lancaster Newspapers, PA - 28 Jun 2008 The county doesn't do that now, he said, but bond funds do pay for annual expenses of farmland preservation and urban enhancement programs. ...
Time to see urban affairs in new light - Economic Times
Time to see urban affairs in new light Economic Times, India - 21 Jun 2008 A high point of the present focus on urban reform is scrapping the antiquated Urban Land Ceiling and Regulation Act , which prevents decrepit mills, ...
DDA to lower conversion charges - Delhi Newsline
DDA to lower conversion charges Delhi Newsline, India - 16 Jun 2008 The ceiling on one 20-sq m shop on one plot was also lifted and parking provisions on mixed- land use streets were amended to bring down the parking ...
Registration records show no real estate slowdown in Maha - Business Standard
Registration records show no real estate slowdown in Maha Business Standard, India - 10 Jun 2008 After the Urban Land Ceiling Act was repealed, everybody thought more supply would come in and prices will soften, but that has not happened," said Mukesh ...
Sacred spaces - Frontline
Frontline Sacred spaces Frontline, India - 1 Jul 2008 Painted ceiling of the Sivakami Mandapa at the Chidambaram temple. These are among the finest paintings of the late 17th century to survive in Tamil Nadu. ...
Rent control will destroy city’s housing - Daily Nation
Rent control will destroy city’s housing Daily Nation, Kenya - 21 Jun 2008 Most residential units in Nairobi fall within this rent ceiling such as those in South B, South C and Langata estates. The celebrated Swedish economist and ...
Landless blip on YSR's freebie radar - Times of India
Landless blip on YSR's freebie radar Times of India, India - 18 Jun 2008 The regularisation would also be allowed only if it has taken place before the Urban Land Ceiling Act was repealed on March 3 this year. ... Mass housing dream recedes in Mumbai Livemint all 2 news articles
