News - Bombay Blasts - TADA Court
Republicans in the reign of terror - HardNews Magazine
Republicans in the reign of terror HardNews Magazine, India - 16 Jun 2008 The inquiry into the Nagpur incident was led by BG Kolse Patil, a former judge of the Bombay High Court , and involved twelve other individuals representing ...
Publ.Date : Mon, 16 Jun 2008 09:53:06 GMT
Salem to be sent outside Mumbai if TADA court permits - Zee News
Salem to be sent outside Mumbai if TADA court permits Zee News, India - 30 Jun 2008 Salem is being tried before TADA court in two cases - 1993 Mumbai blasts case, and builder Pradip Jain murder case. Regarding the third trial he is facing ...
Publ.Date : Mon, 30 Jun 2008 16:06:50 GMT