Orissa High Court - Latest News Headlines
Orissa HC asks Centre to give more para-military force - Zee News
Orissa HC asks Centre to give more para-military force Zee News, India - 1 Oct 2008 Cuttack, Oct 01: Orissa High Court on Wednesday directed the Centre to send additional central paramilitary forces to the state to control the ongoing ...
Publ.Date : Wed, 01 Oct 2008 18:40:42 GMT
Relief for Gridco as Orissa HC quashes OERC order - Financial Express
Relief for Gridco as Orissa HC quashes OERC order Financial Express, India - 24 Sep 2008 The Orissa High Court has quashed the Orissa Electricity Regulatory Commission's (OERC) order permitting the Central Electricity Supply Utility (CESU) to ...
Publ.Date : Wed, 24 Sep 2008 19:47:29 GMT
Green shield for Simlipal - Calcutta Telegraph
Calcutta Telegraph Green shield for Simlipal Calcutta Telegraph, India - 8 Oct 2008 The government decision has apparently been prompted by an Orissa High Court order last month seeking an affidavit on the steps being taken to protect the ...
Publ.Date : Wed, 08 Oct 2008 22:32:54 GMT
Finally, a Puja sans garbage - Express Buzz
Finally, a Puja sans garbage Express Buzz, India - 3 Oct 2008 For, with increasing flak over its failure in solid waste management coupled with strict vigil of the Orissa High Court , the Cuttack Municipal Corporation ...
Publ.Date : Sat, 04 Oct 2008 06:21:41 GMT
HC judges’ recruitment letters under review - The Statesman
HC judges’ recruitment letters under review The Statesman, India - 2 Oct 2008 Mr Samantray had moved the home department here in February seeking copy of the procedure for consideration of appointment of Orissa High Court Judges ...
Publ.Date : Thu, 02 Oct 2008 20:13:19 GMT
Court rap on garbage - Calcutta Telegraph
Court rap on garbage Calcutta Telegraph, India - 26 Sep 2008 26: Rapping the Bhubaneswar Municipal Corporation (BMC) for dumping garbage everywhere in the city, Orissa High Court has ordered for an immediate end to ...
Publ.Date : Fri, 26 Sep 2008 21:10:50 GMT
Leprosy patient cannot hold municipal post: SC - Times of India
Leprosy patient cannot hold municipal post: SC Times of India, India - 22 Sep 2008 The apex court's verdict upheld the decisions of the Election Tribunal and the Orissa High Court that had upheld the provisions of the Orissa Municipal Act, ...
Publ.Date : Mon, 22 Sep 2008 15:59:57 GMT
Interim Report of Concerned Citizens’ Independent Fact-Finding ... - Mainstream
Interim Report of Concerned Citizens’ Independent Fact-Finding ... Mainstream, India - 8 Oct 2008 The government should follow the directions given by the Orissa High Court and Supreme Court of India. • The government should ban the entry of the VHP, ...
Publ.Date : Wed, 08 Oct 2008 11:56:31 GMT