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Madras High Court (Chennai) News Headlines


Madras HC cancels order granting anticipatory bail (Chennai Online)
Chennai,Sep4 : Madras High Court today cancelled its earlier order, granting anticipatory bail to three accused, said to be alleged henchmen of former minister N K K P Raja, in a criminal case.
Publ.Date : Thu, 04 Sep 2008 17:19:02 GMT

Madras HC cancels order granting anticipatory bail (Outlook India)
Madras High Court today cancelled its earlier order, granting anticipatory bail to three accused, said to be alleged henchmen of former minister N K K P Raja, in a criminal case.
Publ.Date : Thu, 04 Sep 2008 15:27:11 GMT

Committee asked to probe T Nagar fire mishap (Chennai Online)
Chennai,Sep5: Justice A Ramamurthi committee, inquiring into the "problems" created by hawkers at busy T Nagar in the city, has been requested by the Madras High Court to inquire into factors that led to the death of two persons in a fire mishap at "Saravana Vessel Stores", a multi-storeyed shop in the same area.
Publ.Date : Sat, 06 Sep 2008 01:34:56 GMT

HC dismisses Saravana Stores petition on anticipatory bail (New Kerala)
Chennai, Sep 5 : Madras High Court today dismissed the petition filed by the partners of Saravana Stores seeking anticipatory bail following the fire, which ravaged three floors of the stores building on September one and claimed the lives of two workers.
Publ.Date : Fri, 05 Sep 2008 10:53:26 GMT

HC allows holding of 'Erudhaatam' fest with a condition (New Kerala)
Chennai, Sep 5 : The Madras High Court has permitted conduct of the 'Erudhaattam' festival at a temple in Salem district this month on the condition that bull or any other animal being worshipped should not be subjected to cruelty in violation of Section 11 of the Prevention of Cruelty to Animals Act.
Publ.Date : Fri, 05 Sep 2008 06:23:48 GMT

HC permits Bull festival (Chennai Online)
Chennai,Sep 4: Madras High Court today permitted conduct of "Erudhattam" (bull festival) at Sreemuthu Muniappan temple at Gudallur village in Salem district stating that worshipping a bull does not mean subjecting it to cruelty.
Publ.Date : Thu, 04 Sep 2008 16:04:28 GMT

Gokhale hall demolition:HC asks petitioner to move lower court (Chennai Online)
Chennai, Sep 2 : Madras High Court today dismissed a petition seeking a stay on demolition of heritage building "Gokhale Hall" in the city, and directed the petitioner to approach a lower court concerned for relief within seven days.
Publ.Date : Wed, 03 Sep 2008 01:18:42 GMT

Jaya seeks directive from HC to quash proceedings (Chennai Online)
Chennai,Sep5:AIADMK Leader and former Tamil Nadu Chief Minister Jayalalithaa today sought a directive from the Madras High Court to quash proceedings against her in the wealth tax case asserting that summons was issued against her by the lower court without proper perusal of facts.
Publ.Date : Sat, 06 Sep 2008 01:34:46 GMT

 

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