Indian Penal Code (IPC) News

Discrepancies in police records in BMW case: Nanda's counsel (New Kerala)
New Delhi, July 18: Defence counsel for Sanjeev Nanda, main accused in the BMW hit-and-run case in which six people including three policemen were run over, Friday alleged there were discrepancies in police records.
Publ.Date : Sat, 19 Jul 2008 04:19:26 GMT
Mumbai riots: Sarpotdar convicted (The Hindu)
The former MP along with two others sentenced to one-year simple imprisonment
Publ.Date : Wed, 09 Jul 2008 21:17:13 GMT
States don't agree with NCW on minimum age for sex (The Economic Times)
Several states have expressed reservations over the recommendation of the National Commission for Women to raise the minimum age of consensus sex to 18, claiming that it is divorced from the ground realities.
Publ.Date : Thu, 10 Jul 2008 04:01:38 GMT
Profile of an Indian MP (Express India)
If we choose the governments we deserve, it would help to know more about candidates
Publ.Date : Thu, 10 Jul 2008 21:01:52 GMT
Man shot in miscreants' bid to loot motorcycle (The Times of India)
A middle aged man was injured after two miscreants shot at him in an attempt to snatch his motor cycle in Hussainganj police circle.
Publ.Date : Wed, 16 Jul 2008 22:08:28 GMT
Sobhraj offers CBI tips on Aarushi murder case (Hindustan Times)
With his extensive knowledge of crimes, criminals and the Indian Penal Code (IPC), Charles Sobhraj is offering India's Central Bureau of Investigation (CBI) tips on 14-year-old Aarushi Talwar's murder, which rocked the India two months ago.
Publ.Date : Fri, 11 Jul 2008 14:48:21 GMT
Sobhraj offers CBI tips on Aarushi murder case (New Kerala)
By Sudeshna Sarkar, Kathmandu, July 11: With his extensive knowledge of crimes, criminals and the Indian Penal Code (IPC), Charles Sobhraj is offering India's Central Bureau of Investigation (CBI) tips on 14-year-old Aarushi Talwar's murder, which rocked the India two months ago.
Publ.Date : Fri, 11 Jul 2008 15:40:12 GMT
Court extends Gawli, others judicial remand till July 29 (New Kerala)
Mumbai, Jul 15 : A special court today extended the judicial custody of gangster-turned-politician Arun Gawli and seven others in an extortion case till July 29.
Publ.Date : Tue, 15 Jul 2008 11:19:06 GMT
ISI agent to face trial in Delhi court (New Kerala)
New Delhi, July 11: A city court Friday framed charges against a Rajasthan resident for allegedly spying for Pakistan's Inter Services Intelligence (ISI).
Publ.Date : Sat, 12 Jul 2008 02:23:45 GMT
Time to give 'third sex' its legal rights (The Times of India)
Section 377 of the Indian Penal Code punishes those indulging in carnal intercourse ‘against the order of nature’ with a minimum imprisonment of 10 years.
Publ.Date : Mon, 07 Jul 2008 02:20:56 GMT