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Latest News Head Lines on Income Tax India



The new power behind the throne - The Statesman
The new power behind the throne The Statesman, India - 9 hours ago ... but are definitely stunned at the speed at which such glory has come to the man, who rose from the position of income tax book-keeper at Kolkata’s Burra ...
Publ.Date : Tue, 08 Jul 2008 20:46:51 GMT

Rate This Article - Financial Express
Rate This Article Financial Express, India - 10 hours ago ... India and therefore there is no liability on the payer to deduct (tax) at source under the Act,” the Authority For Advance Rulings ( Income-Tax ) ruled. ... No tax on referral fees paid to overseas companies Economic Times all 9 news articles
Publ.Date : Tue, 08 Jul 2008 19:15:40 GMT

Service tax on commercial rent: Who is to bear the additional burden? - Indlaw.com
Service tax on commercial rent: Who is to bear the additional burden? Indlaw.com, India - 16 hours ago By virtue of the aforesaid clause, the landlord who is already burdened with the payment of property tax and income tax will be under a further liability of ...
Publ.Date : Tue, 08 Jul 2008 13:50:50 GMT

Govt may levy additional cess: Subir Raha - Moneycontrol.com
Govt may levy additional cess: Subir Raha Moneycontrol.com, India - 20 hours ago In none of these contracts was there a provision for profit sharing with the government except for corporate income tax . The license holders pay royalty and ...
Publ.Date : Tue, 08 Jul 2008 09:21:57 GMT

Don’t mix HRA, home loan benefits - Sify
Sify Don’t mix HRA, home loan benefits Sify, India - 2 hours ago HRA and home loan provisions are two different issues as far as the Income Tax Act (ITA) is concerned and one does not influence the other. ...
Publ.Date : Wed, 09 Jul 2008 03:52:22 GMT

Govt makes overseas call for Hutch-Voda details - Economic Times
Sify Govt makes overseas call for Hutch-Voda details Economic Times, India - 9 hours ago ... was as an ‘agent’ of the non resident (Hutchison International) under Section 163 of the Income-Tax Act, 1961. The case is being keenly watched in India ... Vodafone Essar's case premature: IT dept. Hindu Vodafone, IT dept case hearing today Times of India Vodafone, Indian government to finish arguing case by Wednesday MarketWatch TelecomTiger  - Economic Times all 12 news articles
Publ.Date : Tue, 08 Jul 2008 20:06:25 GMT

Meeting SP’s demand on EOU, windfall tax may not be easy - Hindu Business Line
Meeting SP’s demand on EOU, windfall tax may not be easy Hindu Business Line, India - 12 hours ago “The Indian income-tax law in the present form does not even recognise windfall profits. All profits are brought to tax unless specifically exempted by any ...
Publ.Date : Tue, 08 Jul 2008 17:58:35 GMT

McCain Calls For Balanced Budget - U.S. News & World Report
McCain Calls For Balanced Budget U.S. News & World Report, DC - 17 hours ago The CBS Evening News (7/7, story 7, 2:20, Reid, 7.66M) reported McCain "also now supports extending the Bush income tax cuts even though he once opposed ...
Publ.Date : Tue, 08 Jul 2008 12:31:46 GMT


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