Delhi High Court
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Judicial activism not a bad idea to fill up for policy shortcomings - Economic Times
Judicial activism not a bad idea to fill up for policy shortcomings Economic Times, India - 7 Jul 2008 Recently, the Supreme Court has put an interim stay on an edict of the Delhi High Court . The high court directive had imposed a penalty of Rs 500 on ...
Publ.Date : Mon, 07 Jul 2008 22:56:29 GMT
HC rejected plea against Escorts, claims Fortis - Business Standard
HC rejected plea against Escorts, claims Fortis Business Standard, India - 7 Jul 2008 Fortis Healthcare today said the Delhi High Court has rejected a three-year old petition against Escorts Hospital that had challenged the amalgamation and ...
Publ.Date : Mon, 07 Jul 2008 18:35:57 GMT
Delhi HC seeks reports on fine collected from seized blueline buses - Zee News
Delhi HC seeks reports on fine collected from seized blueline buses Zee News, India - 7 Jul 2008 New Delhi, July 07: The Delhi High Court on Monday directed the district judge to seek reports from metropolitan magistrates on the total fine amount ...
Publ.Date : Mon, 07 Jul 2008 14:50:57 GMT
Time to give 'third sex' its legal rights - Times of India
Time to give 'third sex' its legal rights Times of India, India - 6 Jul 2008 The legal battle for deletion of this section, termed discriminatory by human right activists, is on in the Delhi high court , which recently trashed ...
Publ.Date : Mon, 07 Jul 2008 00:40:35 GMT
Anil Nanda moves HC in Escorts case - Business Standard
Anil Nanda moves HC in Escorts case Business Standard, India - 11 hours ago Anil Nanda, a former member of the governing body of Escorts Heart Institute, today moved an appeal before a division bench of the Delhi High Court ...
Publ.Date : Tue, 08 Jul 2008 19:32:29 GMT
Cyriac Joseph sworn in apex court judge - Hindu
Cyriac Joseph sworn in apex court judge Hindu, India - 7 Jul 2008 Mr. Justice Joseph was appointed judge of the Kerala High Court in July 1994 and after about a month, he was shifted to the Delhi High Court , ...
Publ.Date : Mon, 07 Jul 2008 22:31:58 GMT
Exam scam: Court backs DU decision - Hindustan Times
Exam scam: Court backs DU decision Hindustan Times, India - 7 Jul 2008 The Delhi High Court has upheld Delhi University’s decision to cancel the engineering college admissions of 11 alleged beneficiaries in the sensational ...
Publ.Date : Mon, 07 Jul 2008 18:32:40 GMT
HC grants interim bail to DDA employee in Uphaar case - Economic Times
HC grants interim bail to DDA employee in Uphaar case Economic Times, India - 7 Jul 2008 7 Jul, 2008, 1914 hrs IST, PTI NEW DELHI: The Delhi High Court has granted interim bail to a Delhi Vidyut Board (DVB) employee who was sentenced to seven ...
Publ.Date : Mon, 07 Jul 2008 14:19:42 GMT
