Calcutta (Kolkata) High Court
News Headlines
Lawyer to observe boy - Calcutta Telegraph
Lawyer to observe boy Calcutta Telegraph, India - 4 Jul 2008 Calcutta High Court on Friday appointed advocate Chandrayee Alam as special officer to observe the mental condition of a 12-year-old boy whose parents are ...
Publ.Date : Fri, 04 Jul 2008 21:09:13 GMT
Dying barrister's plea sends tremors through court - Khaleej Times
Dying barrister's plea sends tremors through court Khaleej Times, United Arab Emirates - 3 Jul 2008 But the oldest barrister of Calcutta High Court made sure that his death did not become the cause of an unscheduled holiday this week. ...
Publ.Date : Thu, 03 Jul 2008 21:01:24 GMT
Delhi HC asked to decide on Toshiba-Tosiba row - Hindu
Delhi HC asked to decide on Toshiba-Tosiba row Hindu, India - 28 Jun 2008 While quashing the Calcutta High Court judgement recently, a bench headed by Justice SB Sinha transferred the matter to the Delhi High Court. ...
Publ.Date : Sun, 29 Jun 2008 06:37:14 GMT
High Court stays evacuation of flat after resident fails to pay EMI - Kolkata Newsline
High Court stays evacuation of flat after resident fails to pay EMI Kolkata Newsline, India - 23 Jun 2008 Kolkata, June 23 The Calcutta High Court has restrained Birla Home Finance Limited from taking possession of a flat, which was bought by one Sandipa Mitra, ... HC restrains finance company from taking possession of flat from ... MyNews.in Takeover stayed Calcutta Telegraph all 3 news articles
Publ.Date : Mon, 23 Jun 2008 23:40:12 GMT
KMC to auction mela plot - Times of India
KMC to auction mela plot Times of India, India - 20 hours ago Meanwhile, the green Bench of Calcutta High Court on Friday directed KMC to identify the 7.5-acre plot allotted to the Indian Craft Village Trust for ...
Publ.Date : Sat, 05 Jul 2008 02:43:17 GMT
HS examinees flock to court - Calcutta Telegraph
Calcutta Telegraph HS examinees flock to court Calcutta Telegraph, India - 3 Jul 2008 Calcutta High Court has been flooded with a record number of petitions — 300-odd at last count — from students dissatisfied with their marks in Higher ...
Publ.Date : Thu, 03 Jul 2008 21:42:33 GMT
In death, barrister beats bandh - Calcutta Telegraph
In death, barrister beats bandh Calcutta Telegraph, India - 1 Jul 2008 A few days before he died on Sunday, Calcutta High Court ’s oldest practising barrister informed his colleagues in a city known for unscheduled holidays that ...
Publ.Date : Tue, 01 Jul 2008 20:57:15 GMT
MJ Antony: Designs on your mind - Business Standard
MJ Antony: Designs on your mind Business Standard, India - 24 Jun 2008 The dispute moved to the Calcutta high court which set aside the Controller's order. The rivals moved to the Supreme Court, where the high court order was ...
Publ.Date : Tue, 24 Jun 2008 18:34:52 GMT
