Bombay High Court
News Headlines
Wadia trust to submit ad draft: HC (Business Standard India)
The Bombay High Court today asked the N H Wadia Trust to submit a draft of the advertisement to be published regarding an auction of a prime piece of land owned by it to the Prothonotary within one week.
Publ.Date : Fri, 04 Jul 2008 14:05:49 GMT
Long-hour reprieve for pilots (The Telegraph)
Mumbai, July 1 (PTI): Bombay High Court today ruled that aviation authorities could not enforce an old rule that would mean longer flying hours and less rest for pilots.
Publ.Date : Tue, 01 Jul 2008 21:09:27 GMT
Jalgaon murder: HC raps CBI for tardy probe (Express India)
The Bombay High Court rapped the CBI on Monday for the slow pace of its probe into the murder of Jalgaon Congress leader Vishram Patil.
Publ.Date : Mon, 30 Jun 2008 22:26:59 GMT
Glare on Pratibha kin probe (The Telegraph)
Mumbai, June 30: Bombay High Court today pulled up the CBI for its slow probe into a Congress leader’s murder, alleged to have been masterminded by President Pratibha Patil’s brother.
Publ.Date : Mon, 30 Jun 2008 21:14:42 GMT
Ex-CDSL MD demands Rs 1 cr relief for ouster (rediff.com)
Raut Vijay, current managing director of CDSL, said, "We have received the letter from Daga. The board would go through the entire matter and decide accordingly." Prior to joining CDSL in November 2001, Daga was the executive director (business development) at Unit Trust of India (UTI) during the CSE payment crisis. Broker Ketan Parekh made huge share purchases through his associates before ...
Publ.Date : Mon, 07 Jul 2008 08:21:07 GMT
HC upholds death for man who raped, killed 11-yr-old (The Times of India)
The Nagpur bench of the Bombay high court has upheld the death sentence for a 55-year-old man who raped and killed an 11-year-old girl at Amravati in July 2006.
Publ.Date : Wed, 02 Jul 2008 00:22:45 GMT
CBI faces HC ire over slow probe into Jalgaon murder (The Times of India)
The CBI on Monday faced some tough questions from the Bombay High Court in connection with its probe into 2005 murder of Congress worker Vishram Patil in Jalgaon.
Publ.Date : Mon, 30 Jun 2008 23:22:57 GMT
Mumbai, June 30 (The Telegraph)
(PTI): The Maharashtra government today told Bombay High Court that Abu Salem would be allowed to go to other cities to attend trials if the special anti-terror court permits.
Publ.Date : Mon, 30 Jun 2008 21:16:51 GMT
