Allahabad High Court
News Headlines
Ram Janambhoomi Babri Masjid Judgment - Ayodhya Verdict
Sixty years after it first went to court, the Lucknow bench of the Allahabad High Court has pronounced verdict on the Ayodhya title suit.
The three-judge bench had ruled in a majority judgement 2:1, that one-third part of the disputed land should be given to the Sunni Waqf Board, one-third to the Nirmohi Akhara and one-third to the party for 'Ram Lalla'
The Judges have given Seperate Judgments . To Read The Judgments, Click on the links
Hon'ble Sibghat Ullah Khan ,J.
Verdict click here
Hon'ble Sudhir Agarwal, J.
Verdict click here
Hon'ble Dharam Veer Sharma, J.
