AP High Court Hyderabad - Latest News Headlines
Definition of "person": Legislative competence and the ... - Indlaw.com
Definition of "person": Legislative competence and the ... Indlaw.com, India - 28 Jul 2008 The appellants, all of whom had several branches within the State of Andhra Pradesh, challenged, before the Andhra Pradesh High Court , notices served upon ...
Publ.Date : Mon, 28 Jul 2008 10:05:36 GMT
Veer Singh takes over as NALSAR vice-chancellor - Thaindian.com
Veer Singh takes over as NALSAR vice-chancellor Thaindian.com, Thailand - 21 Jul 2008 The notification stated: “The chief justice of the Andhra Pradesh High Court and chancellor of NALSAR University of law, Hyderabad, has appointed Prof. ...
Publ.Date : Mon, 21 Jul 2008 14:42:30 GMT
Centre explains procedure on appointment of judge - Hindu
Centre explains procedure on appointment of judge Hindu, India - 16 Jul 2008 ... Shanthi Bhushan, and advocate Kamini Jaiswal challenging the appointment of Justice Ashok Kumar, Judge of the Andhra Pradesh High court . ...
Publ.Date : Wed, 16 Jul 2008 21:57:29 GMT
Andhra Pradesh High Court ruling on quota suspended - Fresh News
Andhra Pradesh High Court ruling on quota suspended Fresh News, India - 4 Aug 2008 By Indo-Asian News Service on Monday, August 4, 2008 The Supreme Court Friday suspended an Andhra Pradesh High Court ruling that held that various tribal ...
Publ.Date : Mon, 04 Aug 2008 09:54:15 GMT
Apex court to hear question on quota Friday - Fresh News
Apex court to hear question on quota Friday Fresh News, India - 31 Jul 2008 The Andhra Pradesh High Court ruling has rendered ineffective the result of the latest APPSC preliminary test held for short-listing of candidates eligible ...
Publ.Date : Fri, 01 Aug 2008 05:15:00 GMT
Data service payments not taxable: AAR - Economic Times
Data service payments not taxable: AAR Economic Times, India - 24 Jul 2008 Citing the decisions of Andhra Pradesh High Court and Supreme Court on similar issues, the AAR held that right to use equipment implies control of equipment ...
Publ.Date : Thu, 24 Jul 2008 18:38:41 GMT
Additional Family Court opened in Andhra Pradesh - Siasat Daily
Additional Family Court opened in Andhra Pradesh Siasat Daily, India - 19 Jul 2008 Vishakhapatnam, July 19: Andhra Pradesh High Court Judge Ghulam Mohammed today inaugurated the Additional Family Court and Special Sessions Court for Trial ...
Publ.Date : Sat, 19 Jul 2008 12:00:38 GMT
SC to hear petition on quota in Andhra Pradesh Public Service ... - Indlaw.com
SC to hear petition on quota in Andhra Pradesh Public Service ... Indlaw.com, India - 31 Jul 2008 ... basis filed by Andhra Pradesh Public Service Commission (APPSC) and 30 candidates who have challenged the Andhra Pradesh High Court order dated July 23. ...
Publ.Date : Thu, 31 Jul 2008 12:01:30 GMT
