Legal Documents Agreements Affidavits Deeds Drafts Forms
Legal Documents – Agreements
Legal Documents Agreements Affidavits Deeds Drafts Forms
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I want law that ajudgement in civil suit based on unexhibited document is bad in law.
Please keep sending me updates drafts of agreements, deeds, affidavits etc. i am a member of Sales tax bar (regd)& income tax bar,(regd) new delhi.thanks. much obliged.
plz send me draft per forma of mercy Appeal…….
What kind of mercy appeal do you want? mercy petitions are there in service law and criminal law as well.
pl mail agreemnt / deed to form a HUF
plz send me mercy petition performa
sir,
provide the link for the standing orders issued by govt. of india.
please send a draft agreement for appointment of liaison-er for an ngo. the duty of the agent to be procure funds for the ngo.
It is a time consuming process and must be customized.
Can i get a format of contracts and agreements used in film making.
Sir/Madam
i am a practising lawer fresh to this profession. kindly provide me suggestion as early possible.
thanking you.
Please provide me the Judgement of supreme court:-
Coram: Hon’ble Justice Aftab Alam and Justice C.K. Prasad
passed the order on two petitions filed by Javed Akhtar(lyrics), B.G.Varghese (Sr.Journalist) for direction to order a CBI Probe into 22 fake encouters that had place during 2002 to 2006 in gujarat.
Order approx. in month of Jan’12 & Feb’12.
Counsel Prashant Bhushan & Nitya Ramakrishnan (petitioner)
Can an unmarried mother put a fathers name in childs birth certificate in India, without the consent of the unmarried father..thanks
No Misty an unmarried mother can not use the name of father until she have any legal document of marriage with that person..
But yes only on the consent of that person she may use his name as her child’s father
SIR I WANT TO KNOW ABOUT EDUCATION DEPARTMENT LAW. I DO ONE COMPLAIN AGAINST DISTRICT EDUCATION OFFICER, NADIAD AGAINST CORRUPTION WITH AUTHENTIC EVIDENCE BUT YET NO ACTION IS TO BET TAKEN NOW I WANT ADVICE THATS WHY I NEED YOUR E MAIL ID