Opinion Help
As of today the charges for ‘Get an Opinion‘ is Just Rs. 999/- per question.
Many frequently asked questions are shown in Vakilno1.com Site to guide you as to what kind of problems you face in your day to day routine which you normally tend to ignore or don’t bother because either you are not aware of your legal rights or you don’t want to waste time and money by going to a lawyer for such a problem.
To ask your question at Vakilno1.com, you need to know about the following things which will help you in asking the appropriate question and also be of much help to us when we answer.
How to enter a question?
Step 1 -Visit the “Ask a Question” Page and Provide all details.Choose a subject from the drop-down list box . The subject you choose should very closely match with the legal problem you want to ask. It is important to choose a subject as it will help us in categorising the question and speed up the reply we give to you. If your subject is not in the drop-down list box you can click ‘Others’ . In the area where you can enter your question, carefully write down the question. There is no limit to the length of your question but it would be better if you keep your question short
and to the point . The question should be entered carefully the very first time as you cannot modify a question, once it has been submitted. After you are satisfied with what you have written, you can click on submit the question.
Step 2 When you enter a question and submit, you will be guided to the secure payment gateway of our associate site (IndianlawCDs.com) Please click on the Link for Making Payments through Credit Card /Online Bank Transfer. ( We use Secure Payment Gateway) On receipt of payment, We will reply BY EMAIL to your question within 3-4 business days/48-72 Hrs from the day you have asked the question.
To see more about the time limit see our disclaimer section.
To get a Legal Opinion (Ask a Question), please click here
To make payments CLICK HERE
Read the terms of use for submission of questions.
