Income Tax Return Forms India- Legal Forms 2007-08

Posted By VakilNo1 On Wednesday, March 20th, 2013 With 0 Comments

Name of Form
1	Income Tax Return Form for Individuals having Income from Salary/ Pension/ family pension & Interest
2	Income Tax Return forms for Individuals and HUFs not having Income from Business or Profession
3	IT Return Forms for Individuals/HUFs being partners in firms and not carrying out business or profession under any proprietorship
4	Income Tax Forms for individuals & HUFs having income from a proprietary business or profession
5	New Tax Returns Form for firms, AOPs and BOIs
6	IT Forms for the purpose of filing returns for Companies other than companies claiming exemption under section 11
7	Form for persons including companies required to furnish return under section 139(4A) or section 139(4B) or section 139(4C) or section 139(4D)
8	IT Forms for Return for Fringe Benefits
9	Where the data of the Return of Income/Fringe Benefits in Form ITR-1, ITR-2, ITR-3, ITR-4, ITR-5, ITR-6 & ITR-8 transmitted electronically without digital signature

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