How To Form A partnership Firm

How To Form A Partnership Firm

	Definition
	What constitutes a Partnership
	Agreement of Partnership
	Test of Partnership
	Partnership as an adventure
	Partnership an agency
	Period of Partnership
	Rights and Duties of Partners
	Property of Partnership
	Limits on agency of Partners
	Retirement of a Partner
	Dissolution
	Types of Partnership
	Partnership under Companies Act
	Partnership under Income Tax Act
	Partnership and other bodies of Individuals
	Registration
	Limited Partnership
	Stamp Duty
	Deeds And Documents