Fees

 

Fee payable depends on the nominal capital of the company to be registered and may be paid in one of thefollowing modes. Cash/postal order (upto Rs.501-) demand draft favouring Registrar of Companies/Treasury Challan should be payable into specified branches of Punjab National Bank for credit under the following head,

Namely :-

Major Head

Alphanumeric code description

Account code

Serial code

source category check digit

(1)

(2)

(3)

(4)

(5)

1475 Other General Economic Services 147500105 14750006

113

1475-00-105 Regulation of Joint Stock Companies:
  1. Registration fees
  2. Filling fees
  3. Inspection and copying fees
  4. Other fees
14750010599                14750010598                14750010597                14750010596 14750032 14750033  14750034 14750035 114
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