To My Fellow Citizens :

Being common citizens many of us may be faced with various kinds of situations requiring legal assistance, which could not only be physically and/ or emotionally disturbing, but could also cost thousands of rupees in legal fees. Some examples of such situations which one might face are:

Alledged false arrest and possible criminal charges by the police to cover-up and justify their mistake.

Day-to-day problems with your neighbours or civic authorities.

A Motor vehicle accident- or other intentional or unintentional tort.

Defrauded by a shopkeeper or other vendor of a product or service or by investment fraud

Family law problems such as : divorce, custody, etc.

Foreclosure on a home or landlord/tennant problems or similar property related problems.

Employment problems, age, ethnic, handicapped or sexual harassment or similar problems.

Estate, Probate, Will needs.

In most instances you have many rights and defences that you can assert-- if you know what and how to do it -- and if you do it within the time limits provided by the law. However, the sad part is that most people lose by default simply because:-

1. They are unaware of their rights;
2. Lack the money to avail legal services.
3. Make the mistake of doing nothing.

In many instances, it is merely a matter of taking right action in a specific and timely manner. By the time most people take action, it is too late -- or at least too late to remedy the situation cheaply and easily.

Vakilno1.com is a non profit, free of cost unique service, designed to help the general public at large. Free help is on two levels:-

Vakilsaheb :- Basic information/document advisor; Number of basic documents are made available on the site. Just click the document you require; download and use it.

Vakilonline :- Legal opinion by specialized lawyers on all subjects and to all questions concerning you or relating to you or being one of any intrest to you.

Vakilno1.com is the first site of its kind in India which has been setup with the intention and purpose of helping the common citizens of India in finding solutions to their legal problems free of cost through the services of specialized lawyers.