Name of Form |
File Type |
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.gif){kind=small} FORM
ST-2 Certificate of registration under section 69 of the finance act, 1994 (32 of 1994) |
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ST-3 Return Of Service Tax Credited To The Government Of India |
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ST-3A Memorandum For Provisional Deposit Under Rule 6 |
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ST-4 Form of appeal to collector of central excise (appeals) under Section 85 of the
finance act, 1994 (32 of 1994) |
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ST-5 Form of appeal to appellate tribunal under section 86 of the Finance act, 1994 (32 of
1994) |
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ST-6 Form of memorandum of cross-objections to the appellate tribunal Under section 86 of
the finance act, 1994 (32 of 1994) |
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ST-7 Form of application to appellate tribunal under section 86(2) Of the finance act,
1994 (32 of 1994) |
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