Name of Form |
File Type |
Download ? |
|
.gif){kind=small} Agreement
For Use Of Trade Mark |
download |
||
| Agreement
Of Collaboration To Establish A Factory |
download |
||
| Agreement
To Act As Technical Or Management Adviser |
download |
||
| Agreement
to help an Indian industry For putting up plant and machinery |
download |
||
| Agreement
To Supply Technical Know-How |
download |
||
| Collaboration
Agreement Between An Indian Company And Foreign Company |
download |
||
| Form
Of Foreign Collaboration Agreement |
download |
||
| Form
Of Technical Collaboration Agreement |
download |
||
| Agreement
For Permission Of Technical Know-How |
download |
||
| Clauses
where know-how is required for Construction of factory, etc. |
download |
||
| Guidelines
For Foreign Collaboration Proposals |
download |
||
| Clauses
For Giving Technical Advice |
download |
||
| Clause
Regarding Rendering Of Services |
download |
||
| Form
Of Foreign Collaboration Agreement |
download |
||
| Joint
Venture Agreement -Specimen Clauses |
download |
||
| General
conditions for the supply of plant and Machinery for export |
download |
||
| Joint
Ventures Abroad |
download |
||
