Delhi Rent Control - Legal Forms


 

 


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Name of Form

File Type

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Arrow(1).gif (520 bytes)FORM ‘A’

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Arrow(1).gif (520 bytes)FORM ‘B’ Form of Rent Receipt and Counterfoil

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Arrow(1).gif (520 bytes)FORM ‘C’ (Delhi Rent Control Rules, 1959) Application for Deposit of Rent

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Arrow(1).gif (520 bytes)FORM ‘D’ Application for fixation of fair rate-revision of fair rate/certificate to recover possession of accommodation

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Arrow(1).gif (520 bytes)FORM ‘E’ Form of notice regarding creation or termination of sub-tenancy

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Arrow(1).gif (520 bytes)[FORM ‘F’

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