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Name of Form |
File Type |
Download ? |
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.gif){kind=small} Appointment of distributor for a
district |
download |
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| Agreement between manufacturer and
sole selling agents with canvassing rights |
download |
||
| Appointment of sole selling agents
by a foreign company |
download |
||
| Agreement between builder and a
broker for selling the flats to be constructed. |
download |
||
| Agreement for appointment of broker
for selling a house. |
download |
||
| Agreement for underwriting shares of
a company |
download |
||
| Agreement for construction of a
building between the owners and the contractors on turnkey basis |
download |
||
| Agreement form between owner and
builder for construction of the building |
download |
||
| Building agreement between the
owners and the contractor on fee plus cost of labour and materials |
download |
||
| Agreement to demolish the structure,
clear the site and to construct a new building on the plot |
download |
||
| Agreement between owners and labour
contractor for supply of labour |
download |
||
| Agreement between an owner and an
architect for construction of a building |
download |
||
| Form of agreement between the
employer and employees for reference of disputes to arbitration |
download |
||
| Form for memorandum of settlement of
industrial dispute between employer and employees |
download |
||
| Form of agreement between the
employer and workman regarding compensation for injury caused to workman by an accident. |
download |
||
| Agreement between a company and
manager |
download |
||
| Agreement between a company and its
branch manager |
download |
||
| Separation agreement between a
husband and wife. |
download |
||
| Renewal of service agreement |
VIEW |
download |
|
| Letter of appointment of an officer |
download |
||
| Appointment of a probationer |
download |
||
| Agreement between a company and
security service company for providing security services to the company's property. |
download |
||
| Agreement between a company and the
contractors for the maintainence of computers for a fixed period. |
download |
||
| Agreement for building where owner
Supplies plot of land only. |
download |
||
| Hire-purchase agreement in respect
of sewing machine |
download |
||
| Agreement for building where owner
supplies plot of land only. |
download |
||
| Agreement for building where owner
supplies plot and all materials |
download |
||
| Arbitration Clause In Building
Agreement |
download |
||
| Agreement Between A Manufacturer And
Selling Agent |
download |
||
| Appointment Of Selling Agent For A
District Or Town |
VIEW |
download |
|
| Agreement Between A Company And Sole
Selling Agents |
download |
||
| Agreement Between Manufacturer And
Commission Agent |
download |
||
| Dealership agreement between a
manufacturing company and firm |
download |
||
| Hire-Purchase Agreements |
download |
||
| Agreement for building where owner
Supplies plot and all materials |
download |
||
| Hire -purchase agreement for a t.v.
Set |
download |
||
| Hire-purchase agreement between
manufacturer and hirer |
download |
||
| Underwriting And Brokerage
Agreements |
download |
||
| Underwriting Agreement For Shares |
download |
||
| Agreement To Underwrite Debenture
Stock |
download |
||
| Agreement Between A Firm And A
Broker For Agency |
download |
||
| Arbitration Clause In Building
Agreement |
download |
||
| Agreement For Appointment Of Sole
Selling Agent By Manufacturing Company |
download |
||
| Agreement Between A Manufacutrer And
Selling Agent |
download |
||
| Appointment Of Selling Agent For A
District Or Town |
download |
||
| Agreement Between A Company And Sole
Selling Agents |
download |
||
| Agreement Between Manufacturer And
Commission Agent |
download |
||
| Dealership Agreements |
download |
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