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India Law & Judgment CDs
Judgement CDs - Supreme Court of India Judgements, High Court Judgments on Criminal Law, Civil,CrPC, Consumer Law, Banking Law, Rent Control Act, Service laws, Dishonour of Cheques, Intellectual Property
Bare Acts Law CDs - Company Law, Labour Laws, Cnstitution of India, Service Laws
Legal Software - Advocate Office Management, Legal Deeds & Drafts
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Name of Form |
File Type |
Download (.doc)
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Affidavit with the application to regional transport authority for duplicate license
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View |
download
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Affidavit with the application for amending the wealth-tax return
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download |
Affidavit
with the application for the registration of the will after the death of the testator. |
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download |
Affidavit before the sales-tax
tribunal for stay of disputed tax. |
View |
download |
Affidavit for condonation of delay
in filing the appeal against assessment order of sales tax officer. |
View |
download |
Affidavit for extending time to file
the income tax return. |
View |
download |
Affidavit for resumption of Indian
Citizenship. |
View |
download |
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Affidavit in Income-tax proceedings |
View |
download |
Affidavit of process server to a
accompany return of a summons or notice |
View |
download |
In the application for issue of
duplicate licence |
View |
download |
Regarding closure of business |
View |
download |
Regarding issue of duplicate license
for export trade control. |
View |
download |
Regarding non-ownership of alleged
business |
View |
download |
Simple affidavit |
View |
download |
Affidavit with the application for
the issue of duplicate export licence |
View |
download
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Affidavit With The Application For
The Registration Of The Will After The Death Of The Testator |
View |
download |