REVOCATION OF WILL



 


REVOCATION OF WILL

I, AB etc., hereby revoke all my wills and codicils and particularly the will made by one on _________ in the presence of ______ and ________ as attesting witnesses thereof. I declare it to be my intention to die intestate.

(Sd.) ________
(AB)

Witnesses :

1. ____________________
2. ____________________

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REVOCATION OF WILL

 



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