FORM 0 8A



 


FORM O 8A

 

[See rule 18 of schedule III]
Statement of valuation of jewellery

Sl. No. Description of item Gross weight Net weight of precious metal Description and weight of precious or semi-precious stones Value of each precious of semi-precious stone and decided value of such stones Total value of the item of jewellery
(1) (1) (1) (1) (1) (1) (1)

I hereby declare that the information furnished above is true and correct to the best of my knowledge and belief

Date.:
Place: Signature of the assessee

Notes :
1. If the space provided above is not sufficient, details may be attached on separate sheets.
2. If the item of jewellery have been valued by a registered valuer, a copy of the report of such valuer may be enclosed.

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FORM O 8A

 



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