FORM K
[See sub-rule (3) of rule 9]
Form for furnishing non-availability of information under section 42B of the Wealth-tax Act, 1957
No. ..................... Office of the ....................
Dated .................................
To
.....................................
With reference to your application dated ............................ under section 42B of the Wealth-tax Act, 1957 requesting information relating to ................................... . in respect of the assessment year commencing on the first day of April, 19 ........... I am inform you that the said information is not yet available/no assessment for the aforesaid assessment year has been made in his/her/their case.
(Seal)
.........................................................................
Signature
Note : Delete inappropriate words.
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FORM K
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