FORM J
[See sub-rule (2) of rule 9]
Form for furnishing information under section 42B of the Wealth-tax Act, 1957
Office of the .......................
Dated ..................................
To
.....................................
1. With reference to your application dated ........... under section 42B of the Wealth-tax Act, 1957 requesting information relating to ...................... in respect of the assessment year commencing on the first day of April, 19 ................... the said information /informations respecting item Nos. .................... of the said application is given below :
Name and address of the assessee .........................................................
Status .........................................................
Assessment year .........................................................
1 1.................. 4..................
2 2.................. 5..............., etc.
1. I/ Chief Commissioner or Commissioner, ............................ am/is satisfied that it is not in the public interest to furnish information respecting item Nos. .................... of your application and the information relating thereto is accordingly refused.
(Seal)
.............................................................................................
Signature of the authority furnishing
the information
Note : Delete inappropriate words.
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FORM J
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