FORM ST-3A



 



FORM ST-3A


MEMORANDUM FOR PROVISIONAL DEPOSIT UNDER RULE 6 OF THE SERVICE
TAX RULES, 1994

For the month of 19

S. No. Provisional value of taxable service in terms of section 67 of the Act Provisional amount of service tax@ 5% paid Form TR-6 No.and date Actual value of taxable
service in terms of section 67 Actual
amount of service
tax payable Difference between
the amount of provisionally paid tax and the amount of service tax payable Form TR-6 No. and
indicating payment
column (7) Remarks
Date
under
1 2 3 4 5 6 7 8 9

Reasons for making provisional deposit of service tax

*Attach separate sheet for each month.

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FORM ST-3A

 



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