NOTICE OF RETIREMENT BY ONE PARTNER TO OTHER PARTNERS
Registered A.D.
Date .......................
To,
- .................................
.................................
- ..................................
..................................
Dear Sir,
I hereby give you notice under clause ...................... of the Deed of Partnership dated ......................... executed between me of the One Part and you both of the Second and Third Parts that 1 intend to retire from the partnership between us with effect from ..............................
Yours faithfully,
....................... A
Date: ..........................
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NOTICE OF RETIREMENT BY ONE PARTNER TO OTHER PARTNERS
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