FORM NRSR
APPLICATION-CUM-UNDERTAKING FORM FOR OPENING OF NON-RESIDENT (SPECIAL( RUPEE (NRSR) ACCOUNT
To.
…………………………… Photograph/s
of the
…………………………… account holder/sPh
(Name and address of bank)
Opening of Non-Resident (Special) Rupee Account
I/We request you to open a Non-resident (Special) Rupee account with your branch.
I/We request you to convert our existing resident account no…………….with
Your branch to a Non-resident (Special) Rupee account.
My/our particulars are given below :
1. Name/s
2. Address/es
3. Nationality
I/We undertake to abide the regulations framed for Non-resident (Special)Rupee accounts.
I/We, (name/s)……, undertake that:
I/We will not make available to any person resident in India any foreign exchange against reimbursement in India in rupees or otherwise.
I/We will ensure that investment is shares/securities or immovable property in India out of funds held in my/our NRSR account with you are governed by respective regulations of Reserve Bank of India.
I/We voluntarily undertake that I/We and/or my/our heir/successor will not seek repatriation of funds held in my/our NRSR a/c with you and/or any income/interest earned thereon at any time.
Place ………….. (Signature/s) …………………..
Date …………. Name/s …………………..
Address/es …………………..
…………………..
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