FORM DA 2
Cancellation of nomination under Section 45 ZA of the Banking
Regulation Act, 1949 and Rule 2(5) of the Banking Companies (Nomination) Rules, 1985 in respect of bank deposits
I--------------------------------------------------------------------------------------------------------------------------------
We----------------------------------------------------------------------------------------------------------------------------
[name(s) and address(es)]
hereny cancel the nomination made by----------in favour of---------------------------
(name and address)
in respect of-------------------------------------------------------------------------------------------
(give details of deposit)
Place:
Date:
Signature(S)/ Thumb impression(s) of depositor(s)
Name(s), signature(S) and
Address(es) of witness(es) @
To Download this Draft in (Doc) click here
|