NOTICE ABOUT THE EMPLOYEE, WHO HAS CEASED TO BE IN EMPLOYMENT
NOTICE is hereby given that Mr. ....................... resident of ....................... ....................... is no longer in the employment of our company with effect from ........ ............... He is not authorised to represent the company in any matters whatsoever. Any person dealing with him shall do so at his own risk and responsibility.
For and on behalf of
................................
To Download this Draft in (Doc) click here
NOTICE ABOUT THE EMPLOYEE, WHO HAS CEASED TO BE IN EMPLOYMENT
|
