NOTICE TO OWNER OF ADJACENT LAND NOT TO MAKE ANY CONSTRUCTION WHICH MAY INVADE THE PRIVACY



 


NOTICE TO OWNER OF ADJACENT LAND NOT TO MAKE ANY CONSTRUCTION WHICH MAY INVADE THE PRIVACY


Date .........................

TO,

………........................
..........………............
....................………..

Dear Sir,

1. I hereby give you notice that you should not make any construction on your land adjacent to my house as the same interferes with the privacy of my said house.

2. Please note that if you fail to comply with my request, I shall be constrained to initiate legal proceedings against you at your risk, as to costs and consequences.

Yours faithfully,

.......................

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NOTICE TO OWNER OF ADJACENT LAND NOT TO MAKE ANY CONSTRUCTION WHICH MAY INVADE THE PRIVACY

 

 



 



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