REPLY COMMUNICATING WILLINGNESS TO PURCHASE THE PROPERTY
Registered A.D.
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Date .............................
Shri ...............................
Advocate ............................
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Dear Sir,
In reply to your notice dated ....................... regarding the sale of property bearing plot No................, situated at ……………………………......... I hereby give my consent to purchase the said properly at a consideration mentioned in the said notice.
Yours faithfully,
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Copy forwarded for information to Shri A son of Shri ................... resident of ....................... the landlord of the property.
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REPLY COMMUNICATING WILLINGNESS TO PURCHASE THE PROPERTY
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