NOTICE OF INTENDED PURCHASER TO A POSSIBLE PREEMPTOR
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Advocate
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Date .............................
TO,
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Under instructions from my client A son of ................... resident of ....................I hereby give you notice that subject to the option to purchase hereby given to you, the said A has agreed to sell his property bearing plot No. .............., situated at ……………………................. to Shri B for a consideration of Rs. ................... and if you wish to purchase the said property for the said consideration, you are requested to communicate your willingness to me or to the said A within ................... days from the receipt of this notice, failing which it will be presumed that you have waived your right of pre-emption to purchase the said property and he will sell the said property to C or any other person for the said consideration.
Yours faithfully,
..................
Advocate
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NOTICE OF INTENDED PURCHASER TO A POSSIBLE PREEMPTOR
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